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Dr. Pothakamuri Naresh Kumar vs Smt. K. Sai Lalita
2022 Latest Caselaw 9375 AP

Citation : 2022 Latest Caselaw 9375 AP
Judgement Date : 6 December, 2022

Andhra Pradesh High Court - Amravati
Dr. Pothakamuri Naresh Kumar vs Smt. K. Sai Lalita on 6 December, 2022
            THE HONOURABLE SRI JUSTICE M.GANGA RAO

AND THE HONOURABLE SRI JUSTICE V.SRINIVAS

FAMILY COURT APPEAL No.91 OF 2022

JUDGMENT: (per Hon'ble Sri Justice M.Ganga Rao)

Appellant-Sri P.Naresh Kumar is present in person along

with his counsel Sri Dasari S.V.V.S.V.Prasad and states that he

seeks to withdraw the appeal unconditionally.

2. Having regard to the above, the appeal is dismissed as

withdrawn. There shall be no order as to costs.

Consequently, miscellaneous petitions pending if any,

shall stand closed.

________________ M.GANGA RAO, J

_____________ V.SRINIVAS, J

Date: 06.12.2022 krs

THE HONOURABLE SRI JUSTICE M.GANGA RAO AND THE HONOURABLE SRI JUSTICE V.SRINIVAS

FAMILY COURT APPEAL No.91 of 2022

DATE: 06.12.2022

krs

 
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