Kethi Reddy Rajasekhar Reddy, ... vs The A.P.S.R.T.C., Hyderabad
2022 Latest Caselaw 9311 AP

                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A. 519 of 2016

                              PROCEEDING SHEET

 Sl.
 No       DATE                                                 OFFICE
                                      ORDER

NOTE

08. 05.12.2022 BVLNC, J It is submitted that Sri K.Viswanatham is appearing in the place of Sri Aravala Rama Rao as learned Standing Counsel for the respondent/APSRTC and his name may be printed.

In that view of the matter, Registry is directed to print the name of Sri K.Viswanatham as learned Standing Counsel for the respondent/APSRTC.

Heard both sides. Judgment reserved.

___________ BVLNC, J psk