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Vampati Koteswara Rao vs Alluru Pitambara Raju
2022 Latest Caselaw 9277 AP

Citation : 2022 Latest Caselaw 9277 AP
Judgement Date : 2 December, 2022

Andhra Pradesh High Court - Amravati

Vampati Koteswara Rao vs Alluru Pitambara Raju on 2 December, 2022

      HONOURABLE SRI JUSTICE SUBBA REDDY SATTI

SECOND APPEAL No.488 of 2022

JUDGMENT:-

Sri P.Praveen, learned counsel representing Sri

P.S.P.Suresh Kumar, learned counsel for appellant would

submit that the matter was settled out of Court and

nothing survives for adjudication in this second appeal.

Recording the above submission, the Second Appeal

is dismissed as infructuous. No order as to costs.

As a sequel, pending miscellaneous petitions, if any,

shall stand closed.

________________________________ JUSTICE SUBBA REDDY SATTI 2nd December, 2022

PVD

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