Bongu Vijaya Chaitanya vs Bongu Venkateswara Rao
2022 Latest Caselaw 9257 AP

                 HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
      MAIN CASE No.: A.S.No.671 of 2011
                                  PROCEEDING SHEET
Sl.                                                                            OFFICE
No                                          ORDER
         DATE                                                                  NOTE
                                                                          As     old
1     01.12.2022

SV, J P.S is not I.A.No.1 of 2022 is allowed and Appeal Suit is available dismissed as withdrawn.

opened (vide separate judgment) new P.S. B/o.

Pab