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Smt. Ballarouthu Jayalaksmi W/O ... vs Smt. Bhamidipati Naga Shyamala
2022 Latest Caselaw 9255 AP

Citation : 2022 Latest Caselaw 9255 AP
Judgement Date : 1 December, 2022

Andhra Pradesh High Court - Amravati
Smt. Ballarouthu Jayalaksmi W/O ... vs Smt. Bhamidipati Naga Shyamala on 1 December, 2022

HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE No.S.A.No.1290 of 2010

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE 01-12-2022 BSS, J

I have heard both sides. Both sides are directed to submit written submissions within one week.

Judgment reserved.

________ BSS, J

Bsv

 
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