Kuchipudi Srinivasa Rao, vs The State Of Andhra Pradesh,
2022 Latest Caselaw 9254 AP

Citation : 2022 Latest Caselaw 9254 AP
Judgement Date : 1 December, 2022

Andhra Pradesh High Court - Amravati

Kuchipudi Srinivasa Rao, vs The State Of Andhra Pradesh, on 1 December, 2022

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. W.P.No.27894 of 2022

                       PROCEEDING SHEET
Sl. DATE                           ORDER                            OFFICE
No.                                                                 NOTE
12 01.12.2022    MGR,J & SV, J

                        Heard at length Sri V.Surendra Reddy,
                 learned counsel for the 2nd respondent and reply

of Sri N.Ashwani Kumar, learned counsel for petitioners.

Reserved for judgment. Interim order granted earlier is extended until further orders.

_________ MGR,J

________ SV,J krs

Download the LatestLaws.com Mobile App