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Maramreddy Venkata Reddy, vs The State Of A.P., Rep By Pp.,
2022 Latest Caselaw 5852 AP

Citation : 2022 Latest Caselaw 5852 AP
Judgement Date : 30 August, 2022

Andhra Pradesh High Court - Amravati

Maramreddy Venkata Reddy, vs The State Of A.P., Rep By Pp., on 30 August, 2022

HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI

CRIMINAL REVISION CASE No.1139 OF 2008

PROCEEDING SHEET

Sl. OFFIC DATE ORDER No. NOTE

07. 30.08.2022 AVRB, J:

Heard Sri P. Nagendra Reddy, learned counsel for the petitioner, and Sri Dheera Kanishka, learned counsel, representing learned Additional Public Prosecutor.

Reserved for judgment.

____________ AVRB, J Dsh

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