WP/27348/2022
2022 Latest Caselaw 5653 AP

Citation : 2022 Latest Caselaw 5653 AP
Judgement Date : 26 August, 2022

Andhra Pradesh High Court - Amravati

WP/27348/2022 on 26 August, 2022

HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

             MAIN CASE No: W.P.No.27348 of 2022
                        PROCEEDING SHEET
Sl.                                                                 OFFICE
      DATE         ORDER
No                                                                  NOTE.
                   RNT,J
                        The writ petition is disposed of (vide a
1     26.08.2022

separate judgment) ________ RNT,J Gk

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