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Bulle Kondamma vs Bulle Narayanappa Died
2022 Latest Caselaw 5638 AP

Citation : 2022 Latest Caselaw 5638 AP
Judgement Date : 25 August, 2022

Andhra Pradesh High Court - Amravati
Bulle Kondamma vs Bulle Narayanappa Died on 25 August, 2022

HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE No.S.A.No.335 of 2005

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE 25-08-2022 BSS, J

I have heard both sides. Judgment reserved. Both sides can file written submissions, if any, within ten days.

________ BSS, J Rns

 
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