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P.Ram Chandra Reddy, Chittoor ... vs Industrial Tribunalcumlabour ...
2022 Latest Caselaw 5637 AP

Citation : 2022 Latest Caselaw 5637 AP
Judgement Date : 25 August, 2022

Andhra Pradesh High Court - Amravati
P.Ram Chandra Reddy, Chittoor ... vs Industrial Tribunalcumlabour ... on 25 August, 2022

HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

MAIN CASE No: W.P.No.30566 of 2013 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

RNT,J The writ petition is allowed (vide a separate 25.08.2022 judgment) ________ RNT,J Gk

 
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