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Addala Srinivas vs The State Of Andhra Pradesh
2022 Latest Caselaw 5636 AP

Citation : 2022 Latest Caselaw 5636 AP
Judgement Date : 25 August, 2022

Andhra Pradesh High Court - Amravati
Addala Srinivas vs The State Of Andhra Pradesh on 25 August, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 20793 of 2022

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

07. 25.08.2022 RNT, J

"Separate judgment is passed disposing of the writ petition."

_________ RNT, J Dsr

 
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