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M/S Raghunath Projects Pvt Ltd. vs Employees State Insurance ...
2022 Latest Caselaw 5633 AP

Citation : 2022 Latest Caselaw 5633 AP
Judgement Date : 25 August, 2022

Andhra Pradesh High Court - Amravati

M/S Raghunath Projects Pvt Ltd. vs Employees State Insurance ... on 25 August, 2022

Bench: V Srinivas

             THE HON'BLE SRI JUSTICE VUTUKURU SRINIVAS

          CIVIL MISCELLANEOUS APPEAL No.1006 of 2015


JUDGMENT:

None represented the appellant, though the matter is listed

under the caption 'for dismissal'.

2. Since there is no representation for the appellant, in spite of

posting this matter under the caption 'for dismissal' and also on

earlier occasions, since there was no representation for the

appellant, this Civil Miscellaneous Appeal is dismissed for

non-prosecution. No costs.

3. Interim orders granted earlier if any, stand vacated.

4. Miscellaneous applications pending if any, shall stand closed.

__________________ VUTUKURU SRINIVAS, J Date: 25.08.2022

Pab/Krs

THE HON'BLE SRI JUSTICE VUTUKURU SRINIVAS

CIVIL MISCELLANEOUS APPEAL No.1006 of 2015

DATE: 25.08.2022

Pab/Krs

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