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M. Anjaneyulu vs M.S. Mahaboob
2022 Latest Caselaw 5616 AP

Citation : 2022 Latest Caselaw 5616 AP
Judgement Date : 24 August, 2022

Andhra Pradesh High Court - Amravati
M. Anjaneyulu vs M.S. Mahaboob on 24 August, 2022

HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE No.S.A.No.1435 of 2005

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE 24-08-2022 BSS, J

I have heard both sides. For judgment, list the case on 20.09.2022.

________ BSS, J Ch B

 
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