Citation : 2022 Latest Caselaw 5614 AP
Judgement Date : 24 August, 2022
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No: W.P.No.26769 OF 2022 PROCEEDING SHEET Sl.
DATE ORDER OFFICENOTE. No RNT,J
01. 24.08.2022 The writ petition is disposed of (vide a separate judgment) ________ RNT,J Gk
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