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Prabhu Chaitanya Enterprise4S vs Commercial Tax Officer
2022 Latest Caselaw 5610 AP

Citation : 2022 Latest Caselaw 5610 AP
Judgement Date : 24 August, 2022

Andhra Pradesh High Court - Amravati

Prabhu Chaitanya Enterprise4S vs Commercial Tax Officer on 24 August, 2022

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.P.No.18405 of 2022

                           PROCEEDING SHEET

Sl.No
                                       ORDER

DATE

8. 24.8.2022 CPK, J & AVRB, J

Delete from the caption "For judgment" and list on 29.08.2022 along with W.P.Nos.22402, 23572 & 21150 of 2022.

___________ CPK, J

___________ AVRB, J AMD

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Prabhu Chaitanya Enterprise4S vs Commercial Tax Officer
2022 Latest Caselaw 5610 AP

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Prabhu Chaitanya Enterprise4S vs Commercial Tax Officer2022 Latest Caselaw 5610 AP

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Prabhu Chaitanya Enterprise4S vs Commercial Tax Officer
2022 Latest Caselaw 5610 AP