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Narpat Singh Rajpurohit vs Purohit Nagaraju
2022 Latest Caselaw 5608 AP

Citation : 2022 Latest Caselaw 5608 AP
Judgement Date : 24 August, 2022

Andhra Pradesh High Court - Amravati

Narpat Singh Rajpurohit vs Purohit Nagaraju on 24 August, 2022

         HONOURABLE SRI JUSTICE SUBBA REDDY SATTI

           CIVIL MISCELLANEOUS APPEAL No.37 of 2017

JUDGMENT:

Sri Uma Sankar Lokanadham, learned counsel for the

appellant would submit that this C.M.A., has become

infructuous.

Recording the above submission, this civil

miscellaneous appeal is dismissed as infructuous. No order

as to costs.

As a sequel, all the pending miscellaneous

applications shall stand closed.

_________________________ SUBBA REDDY SATTI, J 24th August, 2022

PVD

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