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G. Ramakrishna, Ananthapur Dist. vs Dir. Gen., Railway Protection ...
2022 Latest Caselaw 5478 AP

Citation : 2022 Latest Caselaw 5478 AP
Judgement Date : 22 August, 2022

Andhra Pradesh High Court - Amravati
G. Ramakrishna, Ananthapur Dist. vs Dir. Gen., Railway Protection ... on 22 August, 2022
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

             MAIN CASE No: W.P.No.29848 of 2011
                        PROCEEDING SHEET
Sl.                                                                     OFFICE
      DATE         ORDER
No                                                                      NOTE.
                   RNT,J
                        The writ petition is allowed (vide a separate
30    22.08.2022

judgment) ________ RNT,J Gk

 
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