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Kondapaturi Subbayamma vs Shaik John
2022 Latest Caselaw 5477 AP

Citation : 2022 Latest Caselaw 5477 AP
Judgement Date : 22 August, 2022

Andhra Pradesh High Court - Amravati
Kondapaturi Subbayamma vs Shaik John on 22 August, 2022

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE: MACMA No. 553 of 2010

PROCEEDING SHEET

SL. OFFICE DATE ORDER No. NOTE

HCJ & RSR, J

06. 22.08.2022 DUPPALA VENKATA RAMANA, J

Heard arguments on both sides.

Judgment reserved.

_________________________ DUPPALA VENKATA RAMANA, J Mjl/*

 
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