Andhra Pradesh High Court - Amravati
Tirumala Tirupati Devasthanams vs Miss M. Kusuma Kumari on 22 August, 2022
Bench: Prashant Kumar Mishra, D.V.S.S.Somayajulu
IN THE HIGH COURT OF ANDHRA PRADESH : AMARAVATI
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
&
HON'BLE MR. JUSTICE D.V.S.S.SOMAYAJULU
W.A.Nos.361, 1011, 1040 & 1087 of 2018
&
I.A.No.1 of 2018 IN/AND W.A.No.1125 of 2018
(Through physical mode)
WRIT APPEAL No.361 of 2018:-
TirumalaTirupati Devasthanams,
Represented by its Executive Officer,
Tirupati, Chittoor District.
...Appellant
Versus
Miss. M. Kusuma Kumari,
D/o.M. Reddappa,
aged about 34 years,
Occ: Barber, TTD, Tirumala and 99 others.
... Respondents
Counsel for the appellant : Mr. B. V. Krishna Reddy
Counsel for respondent Nos.1 to 99 : Mr. J. Sudheer
Counsel for respondent No.100 : Government Pleader for
Endowments
WRIT APPEAL No.1011 of 2018:-
TirumalaTirupati Devasthanams,
Represented by its Executive Officer,
Tirupati, Chittoor District.
...Appellant
Versus
Smt T. Nageswaramma,
W/o.T. S. Chandar, aged about 38 years,
Occ : Tonsure/Barber, TTD Kalyanakatta Complex,
Tirumala, Chittoor District, A.P. and three others.
... Respondents
Counsel for the appellant : Mr. B. V. Krishna Reddy
Counsel for respondent Nos.1 to 3 : Mr. J. Sudheer
Counsel for respondent No.4 : Government Pleader for
Endowments
WRIT APPEAL No.1040 of 2018:-
Tirumala Tirupathi Devasthanams,
Tirupathi, Chittoor District,
Represented by its Executive Officer.
...Appellant
Versus
D. Nagaraja, S/o.D. Chengaiah,
aged 47 years, Occ : Barber,
Badge No.1184,
Working as Barber since 2001
on piece rate basis in
Tirumala Tirupathi Devasthanam
at Tirumala, R/o.Tirupati (Urban),
Chittoor District and 53 others .
... Respondents
Counsel for the appellant : Mr. B. V. Krishna Reddy
Counsel for respondent Nos.1 to 53 : Mr. Vedula Srinivas
Counsel for respondent No.54 : Government Pleader for
Endowments
WRIT APPEAL No.1125 of 2018:-
TirumalaTirupathi Devasthanams,
Tirupati, Chittoor District,
Represented by its Executive Officer.
...Appellant
Versus
Madmumuri Narasimhulu,
S/o. Late Papanna, aged about 41 years,
4-103, Thimmi Naidu Palem, Biotrim Quarters,
Tirupati (Urban), Andhra Pradesh - 517 501
and 32 others.
... Respondents
Counsel for the appellant : Mr. B. V. Krishna Reddy
Counsel for respondent Nos.1 to 32 : Mr. Rohit Pogula
Counsel for respondent No.33 : Government Pleader for
Endowments
WRIT APPEAL No.1087 of 2018:-
TirumalaTirupathi Devasthanams,
Tirupathi, Chittoor District,
Represented by its Executive Officer.
...Appellant
Versus
Smt A. Meerabai,
D/o. Late A. Changalarayulu,
Aged about 34 years,
Occ : Tonsurer/Barber,
O/o. TTD Kalyanakatta Complex,
Tirumala Tirupathi Devasthanam, Tirumala,
Chittoor District,
Andhra Pradesh,
R/o.Tirumala and another.
... Respondents
Counsel for the appellant : Mr. B. V. Krishna Reddy
Counsel for respondent No.1 : Mr. J. Sudheer
Counsel for respondent No.2 : Government Pleader for
Endowments
COMMON JUDGMENT (ORAL)
Dt: 22.08.2022
(per Prashant Kumar Mishra, CJ)
A memo has been filed on behalf of the appellant along with copy
of the proceedings issued by the Executive Officer, T.T.D., Tirupati vide
Roc.No.LC4/10460/DLO/2017, dated 13.07.2022, whereby the Law Officer
informed the learned Standing Counsel for the appellant to withdraw the
present writ appeals.
2. Accordingly, W.A.Nos.361, 1011, 1040 & 1087 of 2018 and
I.A.No.1 of 2018 IN/AND W.A.No.1125 of 2018 are dismissed as
withdrawn. No costs. Pending miscellaneous applications, if any, in
these Writ Appeals shall stand closed.
PRASHANT KUMAR MISHRA, CJ D.V.S.S.SOMAYAJULU, J
AMD
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
&
HON'BLE MR. JUSTICE D.V.S.S.SOMAYAJULU
WRIT APPEAL Nos.361, 1011, 1040, 1125 & 1087 of 2018
(per Prashant Kumar Mishra, CJ)
Dt: 22.08.2022
AMD
