V.V.Nageswara Rao, Hyderabad., vs The State Of Ap.,Rep Spl.Pp For ...
2022 Latest Caselaw 5130 AP

            HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI

                   MAIN CASE No.Crl.Appeal No.324 of 2017
                           PROCEEDING SHEET
Sl.     DATE                          ORDER                                    OFFICE
No.                                                                              NOTE
(3)   11-08-2022   CMR, J.                                                     Transfer
                                                                               red to
                         Heard    arguments   of   learned   Special    Public I.O.
                                                                               Folder.
                   Prosecutor for ACB appearing for the respondent State

                   and    reply   arguments   of   learned   senior    counsel

                   appearing for the appellant.

                         Judgment reserved.

                                                                      _________
                                                                       CMR, J.

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