D Chanti vs State Of Andhra Pradesh
2022 Latest Caselaw 5015 AP

Citation : 2022 Latest Caselaw 5015 AP
Judgement Date : 4 August, 2022

Andhra Pradesh High Court - Amravati

D Chanti vs State Of Andhra Pradesh on 4 August, 2022

Bench: Tarlada Rajasekhar Rao

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

        MAIN CASE: W.P. Nos. 24537, 28720 and 30550 of 2021

                          PROCEEDING SHEET

Sl.                                                                     Office
        DATE                          ORDER
No                                                                      Note
      04.08.2022 TRR, J

                      Office is directed to print the name of

                Sri   D.Venkataiah,   learned   counsel   for    the

                respondent Nos. 3 and 5.

Post the matter under the caption "for

Judgment" on 08.08.2022 along with W.P.

No.28729 of 2021.

_______ TRR,J Harin

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