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M.Jayalakshmi Another vs M.Somasekhara Reddy 5 Others
2022 Latest Caselaw 4976 AP

Citation : 2022 Latest Caselaw 4976 AP
Judgement Date : 3 August, 2022

Andhra Pradesh High Court - Amravati

M.Jayalakshmi Another vs M.Somasekhara Reddy 5 Others on 3 August, 2022

      HONOURABLE SRI JUSTICE SUBBA REDDY SATTI

                   APPEAL SUIT No.193 of 1999

JUDGMENT:

Sri K.Manik Prabhu, learned counsel for appellants

would submit that the matter is settled out of Court.

Recording the above submission, the appeal suit is

dismissed as settled out of Court. No costs.

As a sequel, all the pending miscellaneous applications

are closed.

_________________________ SUBBA REDDY SATTI, J

3rd August, 2022

PVD

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