Kapatralla Chand Basha Chand ... vs Honnur Jubedabi, Anantapuramu ...
2022 Latest Caselaw 2159 AP

        THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR


                         S.A. No.558 of 2015


JUDGMENT:

Sri O. Manohar Reddy, learned counsel for the appellant filed

a letter dated 12.04.2022 seeking permission for withdrawal of the

Second Appeal. Learned counsel has endorsed the same on the

bundle.

Accordingly, the Second Appeal is dismissed as withdrawn.

Pending Interlocutory Applications, if any, shall stand closed.

_______________________________________ JUSTICE TARLADA RAJASEKHAR RAO

Date: 29-04-2022 Harin THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO

S.A. No.558 of 2015 Date: 29-04-2022

Harin HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

MAIN CASE: S.A. No.558 of 2015

PROCEEDING SHEET

Sl. Office DATE ORDER No Note

12. 29.04.2022 TRR, J

The Second Appeal is dismissed as withdrawn. (vide separate order)

_______ TRR,J Harin