Gadeela Narasimhulu vs Sunderapalli Ademma
2022 Latest Caselaw 1951 AP

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                   MAIN CASE No.A.S.No.73 of 2022
                          PROCEEDING SHEET

Sl.                                                                      Office
                                     ORDER

No      DATE                                                             Note
3     21.04.2022 RRR, J

                                I.A.No.2 of 2022

All further proceedings pursuant to the preliminary decree and judgment dated 12.11.2021 may go on however final decree shall not be drawn up.

________ RRR, J I.A.No.1 of 2022

Learned counsel for the Petitioner is permitted to take out personal notice to the proposed respondent No.5 by RPAD and file proof of service by the next date of hearing.

Post on 15.06.2022 for counter.

________ RRR, J RJS