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Dr. Ntr University Of Health ... vs Tetali Vidya
2022 Latest Caselaw 1869 AP

Citation : 2022 Latest Caselaw 1869 AP
Judgement Date : 19 April, 2022

Andhra Pradesh High Court - Amravati
Dr. Ntr University Of Health ... vs Tetali Vidya on 19 April, 2022
Bench: -
     IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

  HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                        &
           HON'BLE MR. JUSTICE M. SATYANARAYANA MURTHY

                       WRIT APPEAL No.356 of 2022

                             (Through physical mode)

Dr. NTR University of Health Sciences,
Vijayawada, Krishna District,
Andhra Pradesh, Rep. by its Registrar
                                                            ..Appellant
                                      Versus

Tetali Vidya, D/o T. Guru Reddy,
Aged 23 years, R/o Flat No.13,
DLR Guru Palace, Door No.412/11,
Gouthami Ghat Road, Alcott Gardens,
Rajahmundry, East Godavari District,
Andhra Pradesh and others.

                                                          ...Respondents

Counsel for the appellant : Mr. Guttapalem Vijaya Kumar

Counsel for respondent Nos.1 to 6 : Mr. B. Somasekhar.

Counsel for respondent Nos.7 &8 : GP for Medical Health & FW

Counsel for respondent No.9 : Mr. S. Vivek Chandra Sekhar.

ORAL JUDGMENT Dt:19.04.2022

(per Prashant Kumar Mishra, CJ)

Learned counsel for the appellant seeks permission of this Court for

withdrawal of this appeal.

Permission is accorded and the Writ Appeal is dismissed as

withdrawn. No costs. Pending miscellaneous applications shall stand

dismissed.

PRASHANT KUMAR MISHRA, CJ M. SATYANARAYANA MURTHY, J

Nn

 
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