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Proceeding Sheet vs Unknown
2022 Latest Caselaw 1827 AP

Citation : 2022 Latest Caselaw 1827 AP
Judgement Date : 18 April, 2022

Andhra Pradesh High Court - Amravati
Proceeding Sheet vs Unknown on 18 April, 2022

HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

MAIN CASE No: W.P.No.2678 of 2021 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

RNT,J

6. 18.04.2022 Heard the learned counsel for the petitioner and the learned Assistant Government Pleader for Services-IV.

Judgment/order reserved.

________ RNT,J Gk

 
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