Citation : 2022 Latest Caselaw 1777 AP
Judgement Date : 12 April, 2022
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No: W.P.No.20735 of 2020 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.
RNT,J 12.04.2022 The writ petition is disposed of (vide separate) judgment.
________ RNT,J Gk
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