K Koteswara Rao Died And 10 Others vs Kotha Subbaiah
2021 Latest Caselaw 3855 AP

Citation : 2021 Latest Caselaw 3855 AP
Judgement Date : 30 September, 2021

Andhra Pradesh High Court - Amravati

K Koteswara Rao Died And 10 Others vs Kotha Subbaiah on 30 September, 2021

      HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE: SECOND APPEAL No.1514 of 2018

                           PROCEEDING SHEET

Sl.   Date                               ORDER                                     OFFICE
                                                                                    NOTE
No

24 30.9.2021   MVR,J

                     Heard     Sri   P.Veera      Reddy,   learned    Senior
               Counsel, for Sri Narasimha Rao, Gudiseva, learned
               counsel   for   the   appellants    in   reply   as   well    as
               clarification by Sri A.Veera Swamy, learned counsel for
               the respondent.

Judgment reserved.

________ MVR,J vasu

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