Valluri Simhachalam Died vs Valluri Gangaraju Died
2021 Latest Caselaw 3854 AP

       HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE: SECOND APPEAL No.472 of 2021

                             PROCEEDING SHEET

Sl.     Date                              ORDER                               OFFICE
No.                                                                            NOTE


1.    30.9.2021   MVR,J
                             Second Appeal No.472 of 2021

                        Heard Sri Suresh Kumar Reddy Potturi,
                  learned counsel for the appellants.

                        Admit. The following are the substantial
                  questions of law:

                     1. Whether the judgment and decree of appellate
                        Court is perverse and contrary to the material
                        evidence?
                     2. Whether the appellate Court below gravely erred
                        in interpreting Section 90 of Indian Evidence
                        Act and the judgment of Shaik Bikkam Ali @
                        Gulam Mod Sarvar?
                     3. Whether Courts below gravely erred in taking
                        into consideration the inadmissible/irrelevant
                        evidence like filing of caveat and not giving reply
                        to Ex.A.3 Lawyer Notice?
                        Issue notice to the respondents to submit

arguments in respect of the above substantial questions of law (Arulmighu Nellukadai Mariamman Tirukkoil vs. Tamilarasi (dead) by LRs., AIR 2019 SC 3027 followed).

List during the 3rd week of December 2021.

________ MVR,J I.A.No.1 of 2021 Heard.

There shall be interim stay of the decree dated 30.11.2017 in O.S.No.359 of 2007 on the file of the Court of learned Senior Civil Judge, Vizianagaram, confirmed in A.S.No.1 of 2018, by the Decree and Judgment dated 17.3.2021 on the file of the Court of learned Principal District Judge, Vizianagaram, until further orders, and notice.

________ MVR,J vasu