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Muppa Veera Raghavaiah vs Muppa Sampurna
2021 Latest Caselaw 3835 AP

Citation : 2021 Latest Caselaw 3835 AP
Judgement Date : 29 September, 2021

Andhra Pradesh High Court - Amravati

Muppa Veera Raghavaiah vs Muppa Sampurna on 29 September, 2021

        THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

                SECOND APPEAL No.1259 of 2011

JUDGMENT:

In view of the memo filed on behalf of the appellants that

this matter is settled outside the court, permission is granted to

withdraw this second appeal.

2. Accordingly, this Second Appeal is dismissed as withdrawn.

No costs.

3. Consequently, miscellaneous petitions pending if any, shall

stand closed.

4. Interim orders granted earlier if any, stand vacated.

_____________________ M.VENKATA RAMANA, J Date: 28.09.2021

Pab

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