Singanamalla Ranganath vs Singanamalla Divya
2021 Latest Caselaw 3808 AP

         HON'BLE SRI JUSTICE C. PRAVEEN KUMAR

AND HON'BLE SRI JUSTICE B. KRISHNA MOHAN

CIVIL REVISION PETITION No.606 of 2021

JUDGMENT : (Per Hon'ble Sri Justice C. Praveen Kumar)

When the matter is taken up for hearing, Sri Syed

Kaleemulla, learned counsel appearing for the petitioner, seeks

permission of this Court to withdraw the present Revision.

Accordingly, the request as sought for is accepted and the

Civil Revision Petition is dismissed as withdrawn. No costs.

As a sequel, miscellaneous petitions, if any, pending shall

stand closed.

________________________ C. PRAVEEN KUMAR, J

________________________ B. KRISHNA MOHAN, J

Date : 28-09-2021 Gvl

HON'BLE SRI JUSTICE C. PRAVEEN KUMAR AND HON'BLE SRI JUSTICE B. KRISHNA MOHAN

CIVIL REVISION PETITION No.606 of 2021

Date : 28-09-2021

Gvl