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Sri V.S.R.Anjaneyalu vs Unknown
2021 Latest Caselaw 3774 AP

Citation : 2021 Latest Caselaw 3774 AP
Judgement Date : 24 September, 2021

Andhra Pradesh High Court - Amravati

Sri V.S.R.Anjaneyalu vs Unknown on 24 September, 2021

       HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

                     A.S. No.2826 of 1999

JUDGMENT:

Sri V.S.R.Anjaneyalu, learned counsel appearing for

the appellant submits that the matter has been settled out of

the court and seeks to withdraw the appeal.

2. Accordingly, this appeal is dismissed as withdrawn.

There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any, shall

stand closed.

____________________________ R. RAGHUNANDAN RAO, J.

24.09.2021 BSM

HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

APPEAL SUIT No.2826 of 1999

24.09.2021

BSM

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