State Of A.P.Dist.Collector Eg ... vs B.Narasimha Murthy
2021 Latest Caselaw 3738 AP

Citation : 2021 Latest Caselaw 3738 AP
Judgement Date : 23 September, 2021

Andhra Pradesh High Court - Amravati

State Of A.P.Dist.Collector Eg ... vs B.Narasimha Murthy on 23 September, 2021

                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO. SECOND APPEAL No.130 of 2002
                               PROCEEDING SHEET
Sl.   Date                                ORDER                         OFFICE
No.                                                                      NOTE
18 23.09.2021   MVR,J

                        None represented the respondent.

List on 30.10.2021. If no arguments are advanced on behalf of the respondent on that day, the matter will be posted for judgment.

_____ MVR,J RR

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