State Of Andhra Pradesh vs .K.Satheeshkumar
2021 Latest Caselaw 3734 AP

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                   HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                    MAIN CASE: W.A. No.577 of 2021
                             PROCEEDINGS SHEET

Sl.     DATE                                   ORDER
                                                                                     OFFICE
                                                                                      NOTE

No.


3.    23.09.2021                 (Taken up through video conferencing)

                       On the request made by Mr. Suresh Kumar Reddy
                   Kalava, learned counsel for the respondent/writ petitioner,

list this case after a week in order to enable him to file copy of the judgment of the Hon'ble Supreme Court.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J Nn