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Andhra Pradesh Public Service ... vs The State Of Ap
2021 Latest Caselaw 3724 AP

Citation : 2021 Latest Caselaw 3724 AP
Judgement Date : 23 September, 2021

Andhra Pradesh High Court - Amravati
Andhra Pradesh Public Service ... vs The State Of Ap on 23 September, 2021
     IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

 HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE
                           &
         HON'BLE MR. JUSTICE NINALA JAYASURYA

      WRIT APPEAL Nos. 401, 402, 403, 425, 427, 428 and 432 of 2021
                      (Taken up through video conferencing)


WRIT APPEAL No.401 of 2021

Andhra Pradesh Public Service Commission,
rep. by its Secretary, New R & B Buildings,
M.G.Road, Vijayawada.                                         .....Appellant

Versus

The State of Andhra Pradesh,
rep. by its Chief Secretary, General Administration Department,
Secretariat Buildings, Velagapudi, Amaravathi,
Guntur District and others.                                     .... Respondents

Counsel for the appellant : Mr. Harinath Reddy Somagutta For Mr. R.V. Mallikarjuna Rao

Counsel for the respondents : Government Pleader for Services-I

WRIT APPEAL No.402 of 2021

Andhra Pradesh Public Service Commission, rep. by its Secretary, New R & B Buildings, M.G.Road, Vijayawada. .....Appellant

Versus

The State of Andhra Pradesh, rep. by its Principal Secretary, General Administration Department, Secretariat Buildings, Velagapudi, Amaravathi, Guntur District and others. .... Respondents

Counsel for the appellant : Mr. Harinath Reddy Somagutta For Mr. R.V. Mallikarjuna Rao

Counsel for the respondents : Government Pleader for Services-I

HCJ & NJS,J W.A.No.401 of 2021& batch

WRIT APPEAL No.403 of 2021

Andhra Pradesh Public Service Commission, rep. by its Secretary, New R & B Buildings, M.G.Road, Vijayawada. .....Appellant

Versus

Jalli Johanan Kennedy, S/o.Jalli Adam Kennadi, aged 24 years, Occ: Unemployee, Ht.No.270615690, Group-I 23113/A, National Club Road, Nandulapeta, Tenali and others. .... Respondents

Counsel for the appellant : Mr. Harinath Reddy Somagutta For Mr. R.V. Mallikarjuna Rao

Counsel for the respondents : Government Pleader for Services-I

WRIT APPEAL No.425 of 2021

Andhra Pradesh Public Service Commission, rep. by its Secretary, New R & B Buildings, M.G.Road, Vijayawada. .....Appellant

Versus

The State of Andhra Pradesh, rep. by its Chief Secretary, General Administration Department, Secretariat, Velagapudi, Amaravathi, and others. .... Respondents

Counsel for the appellant : Mr. Harinath Reddy Somagutta For Mr. R.V. Mallikarjuna Rao

Counsel for the respondents : Government Pleader for Services-I

WRIT APPEAL No.427 of 2021

Andhra Pradesh Public Service Commission, rep. by its Secretary, New R & B Buildings, M.G.Road, Vijayawada. .....Appellant

Versus

HCJ & NJS,J W.A.No.401 of 2021& batch

The State of Andhra Pradesh, rep. by its Principal Secretary, General Administration Department, Secretariat, Velagapudi, Amaravathi, and others. .... Respondents

Counsel for the appellant : Mr. Harinath Reddy Somagutta For Mr. R.V. Mallikarjuna Rao

Counsel for the respondents : Government Pleader for Services-I

WRIT APPEAL No.428 of 2021

Andhra Pradesh Public Service Commission, rep. by its Secretary, New R & B Buildings, M.G.Road, Vijayawada. .....Appellant

Versus

The State of Andhra Pradesh, rep. by its Principal Secretary, General Administration Department, Secretariat, Velagapudi, Amaravathi, and others. .... Respondents

Counsel for the appellant : Mr. Harinath Reddy Somagutta For Mr. R.V. Mallikarjuna Rao

Counsel for the respondents : Government Pleader for Services-I

WRIT APPEAL No.432 of 2021

Andhra Pradesh Public Service Commission, rep. by its Secretary, New R & B Buildings, M.G.Road, Vijayawada. .....Appellant

Versus

The State of Andhra Pradesh, rep. by its Principal Secretary, General Administration Department, Secretariat, Velagapudi, Amaravathi, Guntur District and others. .... Respondents

HCJ & NJS,J W.A.No.401 of 2021& batch

Counsel for the appellant : Mr. Harinath Reddy Somagutta, For Mr. R.V. Mallikarjuna Rao

Counsel for the respondents : Government Pleader for General Administration

COMMON ORAL JUDGMENT Dt.20.09.2021 (Per Arup Kumar Goswami, CJ)

Heard Mr. Harinath Reddy Somagutta, learned counsel representing Mr. R.

V. Mallikarjuna Rao, learned counsel for the appellants in W.A.Nos.401 of 2021,

402 of 2021, 403 of 2021, 425 of 2021, 427 of 2021, 428 of 2021 and 432 of 2021.

2. Mr. Harinath Reddy Somagutta submits that these writ appeals along with

batch have arisen out of the common interim order passed in the writ petitions and

since the writ petitions had been heard finally by the learned Single Judge and

reserved for orders, he is not pressing these appeals.

3. In view of the above submission, these writ appeals are dismissed as not

pressed. No costs. Pending miscellaneous applications, if any, shall stand

dismissed.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J BLV

HCJ & NJS,J W.A.No.401 of 2021& batch

IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE & HON'BLE MR. JUSTICE NINALA JAYASURYA

WRIT APPEAL Nos. 401, 402, 403, 425, 427, 428 and 432 of 2021

23rd day of September, 2021 BLV

HCJ & NJS,J W.A.No.401 of 2021& batch

 
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