Citation : 2021 Latest Caselaw 3695 AP
Judgement Date : 22 September, 2021
HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI
MAIN CASE NO.: S.A.No.2 of 2021
PROCEEDING SHEET
Sl. Date ORDER OFFICE
No. NOTE
13. 22.09.2021 MVR,J Tr. to I-O
folder
before
Heard Sri T.V.P.Sai Vihari, learned counsel for the corrections
if any.
Pl.verify.
respondent and reply of Sri C.Venkaiah, learned counsel for
the appellant.
Judgment is reserved.
______ MVR,J Pab
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