Unknown vs High Court Of Andhra Pradesh:: At ...
2021 Latest Caselaw 3690 AP

                   HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI


MAIN CASE NO.: S.A.No.420 of 2021
                                      PROCEEDING SHEET
Sl.      Date                                    ORDER                                  OFFICE
No.                                                                                      NOTE
4.    22.09.2021   MVR,J                                                                Tr. to I-
                                          S.A.No.420 of 2021                            O folder
                                                                                         before
                      Heard learned counsel for the appellants.                         correcti
                                                                                         ons if
                      Upon consideration of the decrees and judgments of the
                                                                                          any.
                   trial Court as well as the 1st appellate Court, since the            Pl.verify
                                                                                            .

following substantial question of law arises for determination in the second appeal, ADMIT.

"Whether the courts below acted legally in dismissing the suit having regard to the fact that title of the vendor of the plaintiff is not disputed and the defendant has failed to prove his title to the property?"

Issue notice to the respondents. List the matter during the 3rd week of December, 2021.

______ MVR,J Pab