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WA/259/2021
2021 Latest Caselaw 3663 AP

Citation : 2021 Latest Caselaw 3663 AP
Judgement Date : 21 September, 2021

Andhra Pradesh High Court - Amravati
WA/259/2021 on 21 September, 2021

HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: W.A. No.259 of 2021 PROCEEDINGS SHEET

Sl. DATE ORDER OFFICE NOTE No.

(Taken up through video conferencing)

9. 21.09.2021 List this case on 05.10.2021, in order to enable learned counsel for the parties to place on record certain judgments on which they place reliance.

Interim order passed earlier shall continue till then.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J GM

 
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