Madiga Orugallu Hanumanthu 3 ... vs T. Subbarathnamma Another
2021 Latest Caselaw 3623 AP

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE NO.:M.A.C.M.A.No.556 of 2006

                              PROCEEDING SHEET

Sl.      Date                              ORDER                             OFFICE
No.                                                                           NOTE

14    17.09.2021

NJS, J It is represented by Mr. Vijaya Aditya Reddy, learned counsel representing Mr. C. Prakash Reddy, learned counsel for the appellant, that a copy of the judgment passed in the connected appeal being M.A.C.M.A.No.2288 of 2003 which has bearing on the present appeal, would be filed within a period of ten days.

Considering the same, list this case after two weeks.

________ NJS, J cbs