K.Ramulu,Panasaladibba,E.G.Dt vs K.Appa ...
2021 Latest Caselaw 3580 AP

Citation : 2021 Latest Caselaw 3580 AP
Judgement Date : 16 September, 2021

Andhra Pradesh High Court - Amravati

K.Ramulu,Panasaladibba,E.G.Dt vs K.Appa ... on 16 September, 2021

             HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: SECOND APPEAL No.20 of 2001

                             PROCEEDING SHEET

Sl.   Date                         ORDER                           OFFICE
No.                                                                 NOTE


15. 16.9.2021 MVR, J
                         Second Appeal No.20 of 2001

                     Heard Sri M.Bala Subrahmanyam, learned
               counsel for the respondents and reply by Sri

E.V.V.S. Ravi Kumar, learned counsel for the appellants.

Judgment is reserved.

_________ MVR, J vasu

Download the LatestLaws.com Mobile App