The State Of Andhra Pradesh, vs Vrsvn Sambasiva Rao,
2021 Latest Caselaw 3544 AP

Citation : 2021 Latest Caselaw 3544 AP
Judgement Date : 15 September, 2021

Andhra Pradesh High Court - Amravati

The State Of Andhra Pradesh, vs Vrsvn Sambasiva Rao, on 15 September, 2021

                                                                                   10

            HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: W.A.No.489 of 2021

                             PROCEEDINGS SHEET

Sl.     DATE                                   ORDER                                    OFFICE
                                                                                         NOTE
No.


2.    15.09.2021                 (Taken up through video conferencing)


                         Heard Mr. K.V. Raghuveer, learned Government
                   Pleader for Higher Education, appearing for the appellants.
                         Also heard Mr. Ch. Dhanamjaya, learned counsel
                   appearing for respondent No.1/writ petitioner.

Judgment reserved.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J IBL

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