The State Of Andhra Pradesh vs K.Bhagya Srinivas
2021 Latest Caselaw 3514 AP

                                                                                   14
         HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                    MAIN CASE: W.A. No.207 of 2021
                             PROCEEDINGS SHEET

Sl.     DATE                                   ORDER                               OFFICE
                                                                                    NOTE
No.


                                 (Taken up through video conferencing)




5.    14.09.2021         Heard     Mr.    N.    Aswartha     Narayana,   learned
                   Government Pleader for Services-I, appearing for the
                   appellants.

                         Also heard Mr. P. Narasimha, learned counsel for
                   the respondent/writ petitioner.

Hearing concluded.

Judgment reserved.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J GM