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TRCMP/77/2021
2021 Latest Caselaw 3451 AP

Citation : 2021 Latest Caselaw 3451 AP
Judgement Date : 8 September, 2021

Andhra Pradesh High Court - Amravati
TRCMP/77/2021 on 8 September, 2021

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. Tr.C.M.P.No.77 of 2021

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

05. 08.09.2021 MGR,J

This Tr.C.M.P is filed under the provisions of Section 24 of C.P.C seeking transfer of F.C.O.P.No.124 of 2019 on the file of the Family Court, Kadapa to the Court of the Senior Civil Judge, Rajampet. The said petition could have been filed before the District Judge as the Principal District Judge has authority and power to transfer as per the judgment of this Court.

Learned counsel for the petitioner seeks time to verify the said decision and make his submissions.

Post "for orders" on 15.09.2021.

_________ MGR, J CSR

 
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