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The Secretary vs State Of Andhra Pradesh
2021 Latest Caselaw 3359 AP

Citation : 2021 Latest Caselaw 3359 AP
Judgement Date : 4 September, 2021

Andhra Pradesh High Court - Amravati
The Secretary vs State Of Andhra Pradesh on 4 September, 2021
                                                                                3
           HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                      MAIN CASE: W.A.No.553 of 2021

                            PROCEEDINGS SHEET

Sl.     DATE                                ORDER                           OFFICE
No.                                                                          NOTE


1.

04.09.2021 (Through Video-Conferencing)

List on 13.09.2021 as it is submitted that Writ Appeal No.422 of 2021, arising out of similar judgment is directed to be listed on that date.




                   ARUP KUMAR GOSWAMI, CJ             NINALA JAYASURYA, J
                                                                      BLV
 Sl.   DATE   ORDER   OFFICE
No.                   NOTE
  

 
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