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Ms.M.Uma Devi vs Unknown
2021 Latest Caselaw 3357 AP

Citation : 2021 Latest Caselaw 3357 AP
Judgement Date : 4 September, 2021

Andhra Pradesh High Court - Amravati

Ms.M.Uma Devi vs Unknown on 4 September, 2021

      THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

                SECOND APPEAL No.6 of 2015

JUDGMENT:

Ms.M.Uma Devi, learned counsel for Sri G.Rama Gopal,

learned counsel for the appellant represents that the sole

appellant died and that there are no legal representatives to

bring on record on his behalf in this case. Learned counsel for

the appellant further requests to treat this case as abated.

2. In the circumstances, the Second Appeal is dismissed as

abated. No costs.

3. Consequently, miscellaneous petitions pending if any, shall

stand closed.

4. Interim orders granted earlier if any, stand vacated.

_____________________ M.VENKATA RAMANA, J Date: 04.09.2021 Pab

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