Sri Vidyaranya Gurukula Vaidika ... vs The National Lok Adalat
2021 Latest Caselaw 3346 AP

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.P No.18446 of 2021

                              PROCEEDING SHEET

Sl.
                                         ORDER

No      DATE
                                                                            Transferr
3     03.09.2021   CPK, J & BKM, J                                          -ed to I/O
                                                                            folder
                                                                            before
                                                                            correction

Since the identical matter is heard and reserved for judgment, list this matter on 07.09.2021.

___________ CPK, J

___________ BKM, J Gvl