The State Of Andhra Pradesh vs St Josephs Educational Society
2021 Latest Caselaw 3333 AP

                                                                                 31 & 32
           HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                   MAIN CASE: W.A. Nos.306 & 307 of 2021


                               PROCEEDINGS SHEET

Sl.     DATE                                     ORDER                           OFFICE
                                                                                  NOTE
No.

      02.09.2021                    (Through Video-Conferencing)

                             Heard Mr. K.V. Raghuveer, learned Government
                    Pleader for Education representing the learned Additional
                    Advocate General appearing for the appellant-State.
                            Also heard Mr. Vedula Venkata Ramana, learned
                    senior counsel assisted by Mr. Vijay Mathukumilli, learned
                    counsel for respondent No.1/writ petitioners, and Mr. C.

Sudesh Anand, learned Standing Counsel for respondent No.2.

Arguments concluded. Judgment reserved.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J Nn