T. Mahaboob Basha vs Dowlath Bee,
2021 Latest Caselaw 3332 AP

                    HIGH COURT OF ANDHRA PRADESH

     MAIN CASE No: C.R.P.No. 926 of 2021

                           PROCEEDING SHEET

Sl.                                                                   OFFICE
         DATE                           ORDER
No                                                                    NOTE.
                    DR,J
       02.09.2021
2.
                           Learned counsel for the respondents

submitted that he has filed counter through USR No.44696 of 2021. But the same is not available with the record.

Registry is directed to verify and place the same in the record.

Learned counsel for the petitioner also requested time to file certain judgments.

Considering the request made by both the counsel, post after one week.

_______ DR, J Pnr