Citation : 2021 Latest Caselaw 3329 AP
Judgement Date : 2 September, 2021
HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI
MAIN CASE NO.: S.A.No.412 of 2021 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE
2. 02.09.2021 MVR,J Tr. to I-O folder before Sri V.Siva Prasad Reddy, learned counsel for the corrections if any.
Pl.verify.
appellant represents that S.A.No.255 of 2020, presented
against the regular appeal against the decree and judgment
of the trial Court, which already admitted and the present
second appeal is preferred against the cross appeal. It is
also concerned the same decree and judgment of the trial
Court.
In the circumstances, this second appeal is directed to be
tagged on to S.A.No.255 of 2020 and both the appeals shall
be heard and disposed of together.
List the matter during the second week of December,
2021.
______ MVR,J Pab
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