Smt. Aipala Kasturi vs Tirupati Circle Commercial Taxes ...
2021 Latest Caselaw 3328 AP

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: C.M.A.No.215 of 2021

                          PROCEEDING SHEET

Sl.
                                       ORDER

No      DATE
                                                                       Transferr
2.    2.9.2021   CPK, J & BKM, J                                       -ed to I/O
                                                                       folder
                                                                       before
                       It is represented by Sri S.Ashok Anand          correction
                 Kumar, learned Senior Counsel representing                 AMD
                 Sri   N.Gangadhar,    learned   counsel   for   the

appellants, that in identical circumstances, this Court granted interim injunction as prayed for. However, in the present case, learned counsel seeks time to file the warrant appointing the Advocate Commissioner, judgment of the Hon'ble Supreme Court and also the written arguments filed by both the parties.

List on 6.9.2021.

___________ CPK, J

___________ BKM, J AMD